LexSection 51 — Repealed.
The Deposit Insurance and Credit Guarantee Corporation Act, 1961
[ Amendment of Certain Enactments .]-- Rep. by the Repealing and Amending Act, 1964 (52 of 1964), s. 2 and First Schedule (w.e.f. 15-7-1978) .Open in Lexace · Ask the AI about this section