LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 11A — Registration of Regional Rural Banks.

The Deposit Insurance and Credit Guarantee Corporation Act, 1961
1 [ 11A. Registration of Regional Rural Banks. --The Corporation shall register every Regional Rural Bank, before the expiry of thirty days from the date of its establishment.]

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›