LexSection 25 — Other authorities of the University.
The Visva-Bharati Act, 1951
1 [ 25. Other authorities of the University. --The constitution, powers and functions of the Artha-Samiti (Finance Committee), the Institute Board and of such other authorities as may be declared by the Statutes to be authorities of the University shall be such as may be prescribed by the Statutes.]Open in Lexace · Ask the AI about this section