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Section 15 — Omitted.

The Visva-Bharati Act, 1951

[ The Arthasachiva (Treasurer) .]-- Omitted by the Visva-Bharati (Amendment) Act, 1984 (31 of 1984), s. 10 (w.e.f. 8-8-1984) .

Official Hindi (PDF) ↗

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