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Section 12 — Officers of the University.

The Visva-Bharati Act, 1951
1 [ 12. Officers of the University. --The following shall be the officers of the University, namely:-- (1) The Acharya (Chancellor); (2) The Upacharya (Vice-Chancellor); (3) The Director of Studies, Educational Innovations and Rural Reconstruction; (4) The Director of Culture and Cultural Relations; (5) The Director of Physical Education, Sports, National Service and Student Welfare; (6) The Karma-Sachiva (Registrar); (7) The Vitta-Adhikari (Finance Officer); (8) Adhyakshas of Bhavanas ; and (9) such other officers as may be declared by the Statutes to be officers of the University.]

Official Hindi (PDF) ↗

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