Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 3J — Land Acquisition Act 1 of 1894 not to apply

The National Highways Act, 1956

1 [3J. Land Acquisition Act 1 of 1894 not to apply.-- Nothing in the Land Acquisition Act, 1894 shall apply to an acquisition under this Act.]

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›