LexaceLexace IndiaOpen Lexace ›

Section 6 — Publication of schemes.

The Delhi and Ajmer-Merwara Land Development Act, 1948
Every scheme sanctioned under section 5 shall be published by the Land Development Commissioner in the prescribed manner and shall come into force on such date as may be specified by him.
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›