Section 3 — Undertakings of the Reconstruction Bank to vest in company.
The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997
On such date as the Central Government may, by notification in the Official Gazette, appoint, there shall be transferred to, and vest in, the Company, the undertakings of Reconstruction Bank.Open in Lexace · Ask the AI about this section
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