LexSection 14 — Repealed.
The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997
[Insertion of new section 4A].--Rep. by the Repealing and Amending Act, 2001 (30 of 2001), s. 2 and the First schedule (w.e.f. 2-9-2001).Open in Lexace · Ask the AI about this section