Section 1 — Short title and commencement.
The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997
(1) This Act may be called the Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997. (2) It shall be deemed to have come into force on the 24th day of January, 1997.Open in Lexace · Ask the AI about this section
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