Section 8A — Advance to Leader of Opposition for purchase of motor car.
The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977
1 [8A. Advance to Leader of Opposition for purchase of motor car. --There may be paid to a Leader of the Opposition, by way of a repayable advance, such sum of money as may be prescribed by rules made in this behalf by the Central Government for the purchase of a motor car in order that he may be able to discharge conveniently and efficiently the duties of his office.]Open in Lexace · Ask the AI about this section
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