Section 11 — [Repealed.].
The Salary and Allowances of Leaders of Opposition in Parliament Act, 1977
[Amendment of Act 33 of 1977] . -- Rep. by the Repealing and Amending Act, 1988 (19 of 1988) s. 2 and the First Schedule (w.e.f. 31-3-1988) .Open in Lexace · Ask the AI about this section
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