Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 30 — Act to have overriding effect.

The Oil Industry (Development) Act, 1974

The provisions of this Act shall have effect, notwithstanding anything inconsistent therewith contained in any enactment other than this Act.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›