LexSection 22A — Omitted..
The Oil Industry (Development) Act, 1974
[Exemption from liability to pay income-tax.] Omitted by the Finance Act, 2002 (20 of 2002), s. 159 (w.e.f. 11-5-2002).Open in Lexace · Ask the AI about this section
[Exemption from liability to pay income-tax.] Omitted by the Finance Act, 2002 (20 of 2002), s. 159 (w.e.f. 11-5-2002).Open in Lexace · Ask the AI about this section