Section 15A — Omitted.
The Interest-tax Act, 1974
[ Appeal to the Commissioner (Appeals) .] Omitted by Finance (No. 2) Act, 1991 (49 of 1991), s. 103 (w.e.f. 1-10-1991) .Open in Lexace · Ask the AI about this section
[ Appeal to the Commissioner (Appeals) .] Omitted by Finance (No. 2) Act, 1991 (49 of 1991), s. 103 (w.e.f. 1-10-1991) .Open in Lexace · Ask the AI about this section