LexSection 18 — Authorities of the University.
The University of Hyderabad Act, 1974
The following shall be the authorities of the University:-- (1) The Court; (2) The Executive Council; (3) The Academic Council; (4) The Boards of Schools; and (5) Such other authorities as may be declared by the Statutes to be authorities of the University.Open in Lexace · Ask the AI about this section