LexSection 10 — Officers of the University.
The University of Hyderabad Act, 1974
The following shall be the officers of the University:-- (1) The Chancellor; (2) The Vice-Chancellor; (3) The Pro-Vice-Chancellor or, if more than one are appointed, the Pro-Vice-Chancellors; (4) The Deans of Schools; (5) The Registrar; (6) The Finance Officer; and (7) Such other officers as may be declared by the Statutes to be officers of the University.Open in Lexace · Ask the AI about this section