Section 6 — Delimitation of wards.
The Delhi Sikh Gurdwaras Act, 1971
(1) For the purpose of election of members of the Committee, Delhi shall be divided into single member wards. (2) The Director Gurdwara Elections shall by order determine— (a) the number of wards; and (b) the extent of each ward. (3) The Director Gurdwara Elections may, from time to time, in consultation with the Committee, alter or amend any order made under sub-section (2) .Open in Lexace · Ask the AI about this section