Section 10K — Adjudication.
The Export (Quality Control and Inspection) Act, 1963
1 [10K. Adjudication. --Any confiscation may be adjudged or penalty may be imposed under this Act by the Director of Inspection and Quality Control, or, where he so directs, by a general or special order, by any officer subordinate to him.]Open in Lexace · Ask the AI about this section
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