LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 10E — Search and seizure to be made in accordance with the Code of Criminal Procedure, 1973.

The Export (Quality Control and Inspection) Act, 1963
1 [10E. Search and seizure to be made in accordance with the Code of Criminal Procedure, 1973. --The provisions of the Code of Criminal Procedure, 1973 (2 of 1974), relating to searches and seizures shall, so far as may be, apply to every search or seizure made under this Act.]

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›