Section 6D — Award of confiscation not to interfere with other punishments.
The Essential Commodities Act, 1955
1 [ 6D. Award of confiscation not to interfere with other punishments. --The award of any confiscation under this Act by the Collector shall not prevent the infliction of any punishment to which the person affected thereby is liable under this Act.]Open in Lexace · Ask the AI about this section