Section 1 — Short title, extent and commencement.
The Protection of Human Rights Act, 1993
(1) This Act may be called the Protection of Human Rights Act, 1993. (2) It extends to the whole of India: 1 * * * * * (3) It shall be deemed to have come into force on the 28th day of September, 1993.Open in Lexace · Ask the AI about this section