Section 42 — Omitted.
The Central Goods and Services Tax Act, 2017
42. [Matching, reversal and reclaim of input tax credit]. --- Omitted by the Finance Act , 2022 (6 of 2022), s. 107 ( w.e.f. 1-10-2022).Open in Lexace · Ask the AI about this section
42. [Matching, reversal and reclaim of input tax credit]. --- Omitted by the Finance Act , 2022 (6 of 2022), s. 107 ( w.e.f. 1-10-2022).Open in Lexace · Ask the AI about this section