LexSection 12 — Objects of Institute.
The Institute of Teaching and Research in Ayurveda Act, 2020
The objects of the Institute shall be-- (a) to develop patterns of teaching in undergraduate and postgraduate medical education in Ayurveda and Pharmacy so as to demonstrate a high standard of such medical education to all medical colleges and other allied institutions of Ayurveda in India; (b) to bring together in one place educational facilities of the highest order for the training of personnel in all important branches of Ayurveda including Pharmacy; (c) to attain self-sufficiency in postgraduate education to meet the country's needs for specialists and medical teachers in Ayurveda; (d) to make an in-depth study and research in the field of Ayurveda.Open in Lexace · Ask the AI about this section