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Section 8A — Power of the Board to import rubber for sale, or to purchase rubber in the internal market.

The Rubber Act, 1947
1 [8A. Power of the Board to import rubber for sale, or to purchase rubber, in the internal market.-- It shall be lawful for the Board with the previous approval of the Central Government to import rubber for sale, or to purchase rubber, in the internal market at such prices as the Central Government may fix.]

Official Hindi (PDF) ↗

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