LexSection 20 — Officers of University.
The National Forensic Sciences University Act, 2020
The following shall be the officers of the University, namely:-- (a) Vice-Chancellor; (b) Campus Directors; (c) Deans; (d) Executive Registrar; and (e) such other persons in the service of the University as may be laid down in the Statutes, to be the officers of the University.Open in Lexace · Ask the AI about this section