LexSection 12 — Authorities of University.
The National Forensic Sciences University Act, 2020
The following shall be the authorities of the University, namely:-- (a) Chancellor; (b) Court; (c) Board of Governors; (d) Academic Council; (e) Board for Affiliation and Recognition; (f) Finance Committee; and (g) such other authorities as may laid down in the Statutes to be the authorities of the University.Open in Lexace · Ask the AI about this section