Section 10 — Admission of students.
The National Forensic Sciences University Act, 2020
(1) It shall be the endeavor of the University to maintain an all-India character, and high standards of teaching and research. (2) Admission of students for courses in University shall be made on an all-India basis in such manner as may be specified in the Ordinances.Open in Lexace · Ask the AI about this section
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