LexSection 12 — Authorities of University.
The Rashtriya Raksha University Act, 2020.
The following shall be the authorities of the University, namely:-- (a) Governing Body; (b) Executive Council; (c) Academic Council; (d) Finance Committee; and (e) such other authorities as may be laid down in the Statutes to be the authorities of the University.Open in Lexace · Ask the AI about this section