LexSection 10 — Admission of students.
The Rashtriya Raksha University Act, 2020.
(1) It shall be the endeavour of the University to take necessary measures to maintain an all-India character, high standard of teaching and research. (2) Admission of students for courses in the University shall be made on an all-India basis in such manner as may be specified in the Ordinances. (3) Admission of students on international basis may be made in such manner as may be laid down in the Statutes and the directions or instructions or guidelines issued by the Central Government in this behalf.Open in Lexace · Ask the AI about this section