LexaceLexace Open Lexace ›

Section 72 — Powers of a General Security Force Court.

The Border Security Force Act, 1968
A General Security Force Court shall have the power to try any person subject to this Act for any offence punishable thereunder and to pass any sentence authorised thereby.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›