Section 20 — Repeal.
The Geneva Conventions Act, 1960
(1) The Geneva Convention Implementing Act, 1936 (14 of 1936), is hereby repealed. (2) The Geneva Convention Act, 1911 (1 and 2 Geo. 5, C. 20), shall cease to have effect as part of the law of India.Open in Lexace · Ask the AI about this section
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