LexSection 31 — Repealed.
The Prevention of Corruption Act, 1988
[ Omission of certain sections of Act 45 of 1860. ]-- Rep. by the Repealing and Amending Act, 2001(30 of 2001), s.2 and the First Schedule (w.e.f. 3-9-2001) .Open in Lexace · Ask the AI about this section