Section 54 — Repealed .
The State Bank of India Act, 1955
1 [54. [Amendment of Act 47 of 1920.] Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 26-12-1960).]Open in Lexace · Ask the AI about this section
1 [54. [Amendment of Act 47 of 1920.] Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 26-12-1960).]Open in Lexace · Ask the AI about this section