LexSection 48 — Omi tted .
The State Bank of India Act, 1955
[Power to remove difficulties] Omitted by the State Bank of India (Amendment) Act, 1964 (35 of 1964), s.15 (w.e.f. 1-12-1964).Open in Lexace · Ask the AI about this section
[Power to remove difficulties] Omitted by the State Bank of India (Amendment) Act, 1964 (35 of 1964), s.15 (w.e.f. 1-12-1964).Open in Lexace · Ask the AI about this section