Section 33 — Repealed.
The Chartered Accountants Act, 1949
[Amendment of section 144, Indian Companies Act, 1913.]--Rep. by the Repealing and Amending Act, 1952 (48 of 1952), s. 2 and the First Schedule (w.e.f. 2-8-1952).Open in Lexace · Ask the AI about this section