LexSection 22E — Officers and other staff of Authority.
The Chartered Accountants Act, 1949
1 [22E. Officers and other staff of Authority.-- (1) The Council shall make available to the Authority such officers and other staff members as may be necessary for the efficient performance of the functions of the Authority. (2) The salaries and allowances and conditions of service of the officers and other staff members of the Authority shall be such as may be prescribed.]Open in Lexace · Ask the AI about this section