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Section 4 — Promotion and development of regional languages.

The Jammu and Kashmir Official Languages Act, 2020.
(1) The Administrator may, for the promotion and development of regional languages of the Union territory, take necessary steps to strengthen the existing institutional mechanisms such as the Academy of Art, Culture and languages in the Union territory. (2) The institutional mechanisms referred to in sub-section (1) shall make special efforts for the promotion and development of Gojri, Pahari and Punjabi languages.

Official Hindi (PDF) ↗

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