LexSection 2 — Definitions.
The Jammu and Kashmir Official Languages Act, 2020.
In this Act, unless the context otherwise requires,-- (a) "Administrator" means the Lieutenant Governor of the Union territory of Jammu and Kashmir appointed by the President under article 239 of the Constitution; (b) "Union territory" means the Union territory of Jammu and Kashmir.Open in Lexace · Ask the AI about this section