LexSection 79 — [Repealed.].
The Indian Stamp Act, 1899
[ Repealed.] Rep. by the Repealing and Amending Act, 1914 (10 of 1914) s. 3 and schedule II.Open in Lexace · Ask the AI about this section
[ Repealed.] Rep. by the Repealing and Amending Act, 1914 (10 of 1914) s. 3 and schedule II.Open in Lexace · Ask the AI about this section