Section 23 — Persons bound to disclose place where insecticides are manufactured or kept.
The Insecticides Act, 1968
Every person for the time being in charge of any premises where any insecticide is being manufactured or is kept for sale or distribution shall, on being required by an Insecticide Inspector so to do, be legally bound to disclose to the Insecticide Inspector the place where the insecticide is being manufactured or is kept, as the case may be.Open in Lexace · Ask the AI about this section
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