LexSection 48B — Form of accounts of the Union territory.
The Government of Union Territories Act, 1963
1 [ 48B. Form of accounts of the Union territory. --The accounts of the Union territory shall be kept in such form as the Administrator may, after obtaining advice of the Comptroller and Auditor-General of India and with the approval of the President, prescribe by rules.]Open in Lexace · Ask the AI about this section