Section 23B — Sumptuary allowance.
The Supreme Court Judges (Salaries and Conditions of Service) Act, 1958
1 [23B. Sumptuary allowance -- The Chief Justice and each of the other Judges shall be entitled to a sumptuary allowance of 2 [ 3 [forty-five thousand] ] rupees per month and 4 [ 5 [thirty-four thousand]] rupees] per month respectivelyOpen in Lexace · Ask the AI about this section
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