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Section 12A — Salaries of the Judges.

The Supreme Court Judges (Salaries and Conditions of Service) Act, 1958
1 2 [12A. Salaries of the Judges. ―(1) There shall be paid to the Chief Justice of India, by way of salary, 3 [ 4 [two lakh eighty thousand rupees per mensem]]. (2) There shall be paid to a Judge of the Supreme Court, by way of salary, 5 [ 6 [two lakh fifty thousand rupees per mensem] ].

Official Hindi (PDF) ↗

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