LexSection 1 — Short title, extent and commencement.
The Protection of Civil Rights Act, 1955
(1) This Act may be called 1 [the Protection of Civil Rights Act], 1955. (2) It extends to the whole of India. (3) It shall come into force on such date 2 as the Central Government may, by notification in the Official Gazette, appoint.Open in Lexace · Ask the AI about this section