Section 1 — Short title, extent and commencement.
The Delhi Primary Education Act, 1960
(1) This Act may be called the Delhi Primary Education Act, 1960. (2) It extends to the Union territory of Delhi. (3) It shall come into force on such date 1 as the State Government may, by notification in the Official Gazette, appoint.Open in Lexace · Ask the AI about this section
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