Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 6 — [Repealed.].

The Cardamom Act, 1965

[Salary and allowances of Chairman.] Rep. by s . 42, ibid. ( w.e.f. 26-2-1987).

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›