Section 1 — Short title, extent and commencement.
The Cardamom Act, 1965
(1) This Act may be called the Cardamom Act, 1965. (2) It extends to the whole of India: Provided that it shall not apply to the State of Jammu and Kashmir* except to the extent to which the provisions of this Act relate to the control of export of cardamom from India and import thereof into India. (3) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint: Provided that different dates may be appointed for different provisions of this Act.Open in Lexace · Ask the AI about this section