In section 15 of the States Reorganisation Act, 1956— (i) in clause (d) , for the words "Bombay and Mysore", the words "Gujarat and Maharashtra" shall be substituted; and (ii) in clause (e) , for the words "Madras and Kerala", the words "Madras, Mysore and Kerala" shall be substituted.Open in Lexace · Ask the AI about this section
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