Section 85 — Amendment of article 371 of the Constitution.

The Bombay Reorganisation Act, 1960
As from the appointed day, in article 371 of the Constitution, in clause (2)— (a) for the words "the State of Bombay", the words "the State of Maharashtra or Gujarat" shall be substituted; and (b) for the words "the rest of Maharashtra", the words "and the rest of Maharashtra or, as the case may be," shall be substituted.

Official Hindi (PDF) ↗

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